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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(2)The Government shall; before taking any actionunder sebsection (I) give notice to the University of theirintention to cause such inspection or enquiry to be made andthe University shall be entitled to be represented thereat.