Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 32 in The Punjab Public Service Commission (Additional Functions) Act, 1955 32. Repeal and Saving. - The Pepsu General Clauses Act, 1953 (President's Act No. 7 of 1953), except the proviso to section 32 thereof, is hereby repealed.
