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State of Punjab - Act

The Punjab Tobacco Vend Fees (Repealing) Act, 1953

PUNJAB
India

The Punjab Tobacco Vend Fees (Repealing) Act, 1953

Act 7 of 1953

  • Published on 6 April 1953
  • Commenced on 6 April 1953
  • [This is the version of this document from 6 April 1953.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Punjab Tobacco Vend Fees (Repealing) Act, 1953Punjab Act No. 7 of 1953[Dated 6th April, 1953]Received the assent of the Governor of Punjab on the 5th April, 1953, and was first published in the Punjab Government Gazette (Extra ordinary) of the 6th April, 1953.An Act to repeal the Punjab Tobacco Vend Fees Act, 1934.It is hereby enacted as follows :-

1. Short Title.

- This Act may be called the Punjab Tobacco Vend Fees (Repealing) Act, 1953.

2. Repeal of Punjab Act V of 1934.

- The Punjab Tobacco Vend Fees Act, 1934 (Act V of 1934) is hereby repealed.

3. Repeal of President's Act. No. VI of 1952.

- The Punjab Tobacco Vend Fees (Repealing) Act, 1952 (President's Act VI of 1952) is hereby repealed but notwithstanding such repeal, anything done or any action taken in the exercise of any power conferred by or under the repealed Act shall deemed to have been done or taken in exercise of the powers conferred by or under this Act, so far as consistent with the provisions of this Act, as if this Act had been in force on that date and all the provisions of this Act shall apply accordingly.