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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Anup Chandra Sud vs . Yathish Chandra Sud & Ors on 14 September, 2023

Author: Virender Singh

Bench: Virender Singh

Anup Chandra Sud Vs. Yathish Chandra Sud & ors C.S. Nos. 57 of 2015 and 40 of 2018 .

C.S. No. 57 of 2015 14.9.2023 Present: Plaintiff in person with Mr. G.D. Verma, Sr. Advocate with Mr. Hitesh Thakur, Advocate.

Defendant No. 1 in person with Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate, for defendants No. 1 to 5.

of Mr. Ankush Dass Sood, Senior Advocate with Mr. Rakesh Sharma, Advocate, for defendant No. 6.

rt Mr. Suneet Goel, Advocate, for defendant No. 7. C.S. No. 40 of 2018 Mr. G.D. Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for the plaintiff.

Mr. Neeraj Gupta, Senior Advocate with Mr. Pranjal Munjal, Advocate, for the defendants.

Civil Suit No. 57 of 2015

Keeping in view the relationship of the parties, it would be just and appropriate for this Court to make an endeavour to settle the matter amicably, between the parties.

For that purpose, plaintiff, defendant No. 1

and attorney of defendant No. 7, through their counsel, are directed to remain present, before this Court, for conciliation proceedings, on the next date of hearing.

List on 2.11.2023.

::: Downloaded on - 14/09/2023 20:37:28 :::CIS Civil Suit No. 40 of 2018

.

List on 2.11.2023 alongwith C.S. No. 57 of 2015.

(Virender Singh) Judge September 14, 2023 (kalpana) of rt ::: Downloaded on - 14/09/2023 20:37:28 :::CIS