Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Nagaland - Subsection Section 16(5) in The Global Open University (Nagaland) Act, 2006 (5)The Officers and Councils under this Act have an obligations to send all the notices, minutes and decisions of their meetings to the Chancellor well in advance.
