Himachal Pradesh High Court
Banshi Ram vs . H.P. State Co-Operative Bank Ltd. on 18 October, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Banshi Ram vs. H.P. State Co-operative Bank Ltd.
.
Cr. Revision No. 118 of 2019 18.10.2022 Present: Mr. Rajesh Kashyap, Advocate for the petitioner.
Mr. Atul Kumar, Advocate, vice Mr. Sushant Vir Singh Thakur, Advocate for the respondent.
Matter was listed twice in the National Lok Adalat, on request made on behalf of the petitioner.
r But Nobody had appeared before the National Lok Adalat, therefore, matter has been remitted back twice in the Court.
Taking into consideration the conduct of the petitioner, he has directed to deposit balance amount in the Registry of this Court, after deducting the amount which has already been deposited, well before the next date of hearing.
List for consideration on 28.11.2022.
(Vivek Singh Thakur), Judge.
18th October, 2022 (subhash) ::: Downloaded on - 19/10/2022 20:04:17 :::CIS