Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(b) in Kerala Finance Act, 2016 (b)in sub-section (2),-(i)in clause (a), for sub-clause (i) and (ii), the following sub-clauses shall be substituted, namely: -
