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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(8)(d) in Kerala Finance Act, 2016

(d)tor serial number 12 and the entries thereunder in columns (1), (2) and (3), the following serial number and entries shall, respectively, be substituted, namely:-