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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(7) in Tamil Nadu Co-operative Societies Rules, 1988

(7)Subject to the other provisions contained in this rule, overdraft may be renewed every year:Provided that the limit of such overdraft renewed for a year shall not exceed one fourth of the total remittances made into the overdraft account during the year immediately preceding the year to which the renewal relates.