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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(5) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(5)The Board shall hold the main examination as specified at para A in Part III of the Appendix. No candidates other than those who have qualified in main examination shall be allowed to appear in the interview.