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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4)(b) in The State Of Himachal Pradesh Act, 1970

(b)in clause (a) of sub-section (3) of the said section 17, for the words and figures "with his date of enrolment under the Indian Bar Councils Act, 1926", (38 of 1926) the words "with his seniority on the roll of the Bar council of Punjab and Haryana" shall be substituted.