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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(xi) in Andhra Pradesh Revised Building Rules, 2008

(xi)In case of plots 300 sq.m. and up to 750sq.mt,.it, it is permitted to transfer up to one metre of setback from one side to any other side, and in case of plots above 750 sq.m., it is permitted to transfer up to 2 metres of setback, which needs to be uniform at any given point., subject to maintaining of minimum building line in the front.