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State of Rajasthan - Section

Section 25 in First Statutes of the Jai Narayan Vyas University Jodhpur

25.

(1)Any member, other than an ex-officio member, of the Senate, the Syndicate, the Academic Council or any other University Authority or Committee may resign by means of a letter addressed to the Registrar and the resignation shall take effect as soon as such letter is received by the Registrar.
(2)Any officer of the University, (whether salaried or otherwise) may resign his office by letter addressed to the Registrar:Provided that such resignation shall take effect only on the date from which the same is accepted by the Authority competent to fill the vacancy.