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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)Any officer of the University, (whether salaried or otherwise) may resign his office by letter addressed to the Registrar:Provided that such resignation shall take effect only on the date from which the same is accepted by the Authority competent to fill the vacancy.