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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Odisha - Subsection

Section 126(1)(b) in The Orissa Grama Panchayats Act, 1964

(b)frame or modify rules regarding the constitution of such Committee and the term of office of members thereof and the method of conducting proceedings and correspondence thereof.