Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Meghalaya - Subsection

Section 12(a) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(a)ensure participation of the village/locality level programme implementing agencies/ committees in the Social Audit;