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State of Madhya Pradesh - Section

Section 12 in The M.P. Gram Panchayat (Regulation of Slaughter House) Rules, 1998

12.

(1)Slaughtered animals shall be dismebowelled as soon as possible after slaughter.
(2)The contents of the stomachs and bowels shall not be washed into the drain or allowed to drop on the floor, but shall be emptied into buckets or receptacles provided for the purpose by the Gram Panchayat.