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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

6. Forwarding Applications.

(1)All applications seeking transfers shall be sent to the member secretary of the committee in the prescribed form appended to the rules.
(2)If the applicant happens to be the Head Master Grade II, then the inspecting officer of his school shall forward the application.
(3)The Head Master Grade II/Mandal Educational Officer/Lecturer District Institute of Educational and Training requesting transfer as per Rule (3) read above to the place of his choice as per the entitlement points earned by him, he shall submit request application to the concerned authority and attend to the counseling for opting places of his choice. If he does not attend to the counseling, he may be transferred to any post as per the administrative necessity.
(4)The concerned Heads of the Institutions/Inspecting Officers shall verify and certify the correctness of the particulars furnished in the application form.
(5)Any application not received through proper channel will be summarily rejected and disciplinary action will be taken against the applicants who do not submit their transfer application through proper channel.