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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.