Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Tamilnadu - Subsection

Section 149(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)In matters of reservation for appointments and [age for retirement] [Substitute for the words 'age for appointment and retirement' by G.O. Ms. No. 133, Co-operation Food and Consumers Protection (Cj1), dated the 14th July 2005.], the rule applicable to the Government servants shall be followed.