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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(5) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(5)The Rajasthan Service Rules, 1951;and any other Rules made by the appropriate authority under the proviso to Articles 309 of the Constitution of India for the time being in force.