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State of Rajasthan - Section

Section 38 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

38. Regulation of leave, allowances, pension etc.

- Except as provided in these Rules, the pay, allowances, pensions, leave and other conditions of service of the members of the Service shall be regulated by:-
(1)The Rajasthan Travelling Allowance Rules, 1971;
(2)The Rajasthan Civil Services (Unification of Pay Scales) rules, 1950;
(3)The Rajasthan Civil Services (Rationalisation of Pay Scales) Rules, 1956;
(4)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958;
(5)The Rajasthan Service Rules, 1951;and any other Rules made by the appropriate authority under the proviso to Articles 309 of the Constitution of India for the time being in force.