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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)Where approval is sought to a vehicle under sub-rule (1), three numbers of detailed vehicle mounting drawing drawn to scale and a scrutiny fee as specified in clause B of Schedule I shall be forwarded to the Chief Controller.