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Union of India - Section

Section 1 in The Coinage of the Hundred Rupees and Five Rupees coined in honour of "Mahatma Basaveshwara" Rules, 2006

1. Short title and commencement.

(1)These rules may be called the Coinage of the Hundred Rupees and Five Rupees coined in honour of "Mahatma Basaveshwara" Rules, 2006.
(2)They shall come into force on the date of their publication in the Official Gazette.