Section 185(2)(a) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

(a)The Purchase Committee shall consist of the following seven members, namely:-

(i)The President;

(ii)The Vice-President;

(iii)One member of the Board;

(iv)Managing Director;

(v)Three Heads of the Departments of the sugar mill, including the Chief Accountant;

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