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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

(b)two Heads of Institutions of the Central Educational Institutions or Central Universities or Central autonomous bodies - to be nominated by the Central Government - Members;