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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(1)(f) in The Goa, Daman And Diu Land Revenue Code, 1968

(f)if such an order is passed by the Inspector of Surveys and Land Records, to the Superintendent of Surveys and Land Records.