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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(k)"Monitor and Active Regulators" means an arrangement of two regulating devices in series whose pressure settings are stepped so as to allow one (Active) normally to control the outlet pressure and the other (Monitor) to assume control in the event of failure of the active device;