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[Cites 0, Cited by 0] [Section 951(20)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(20)(a) in Bihar Education Code, 1961

(a)This table caters for only that Government personnel which is on State Educational Service. The statistics of class I and class II or equivalent rank officers, who, though doing teaching work in educational institutions, are not on State Educational Service are not to be given here. Thus a Class I Professor in a Medical College who is not on State Educational Service but on State Health Services is not to be shown here.