Section 9(1)(e) in Haryana Nurses Registration Council Staff Regulations, 2000

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State of Haryana - Subsection

Section 9(1)(e) in Haryana Nurses Registration Council Staff Regulations, 2000

(e)in the case of Peon, -

(i)direct recruitment; or

(ii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;