Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Odisha - Subsection Section 110(i) in The Orissa Motor Vehicles Rules, 1993 (i)in the case of a single-decked vehicle with a permanent top not less than 140 centimetres and not more than 180 centimetres;
