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State of Odisha - Section

Section 110 in The Orissa Motor Vehicles Rules, 1993

110. Head-room.

- Every public service vehicle other than a motor cab, shall have the following internal height or head room measured along the centre of the vehicle from the top of the floor boards of patterns to the inner side of the roof supports-
(i)in the case of a single-decked vehicle with a permanent top not less than 140 centimetres and not more than 180 centimetres;
(ii)in the case of a single-decked vehicle with a movable hood, not less than 140 centimetres; and
(iii)in the case of double decked vehicle not less than 175 centimetres in each floor;
Provided that the Regional Transport Authority may vary the above measurements in respect of any public service vehicle plying solely in any specified municipal or cantonment area and the environs thereof.