Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 22. Admissibility of allowances. - Allowances shall only be payable to employees who are actually at that time fulfilling the conditions subject to which they are admissible.
