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[Cites 0, Cited by 0] [Section 201(1)] [Section 201] [Entire Act]

State of Mizoram - Subsection

Section 201(1)(e) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(e)exhibiting any notice of sign (other than an official notice) relating to the election.