Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Karnataka - Subsection Section 51(11) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (11)Two presidents of Zilla Panchayats with manifested track record of social work and one of them shall belong to SC and the other to ST communities.
