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State of Karnataka - Section

Section 51 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

51. The School of Social Science and Rural Reconstruction.

- There shall be a School of Social Sciences and Rural Reconstruction consisting of the following members, namely:-
(1)The Vice-chancellor - Chairperson
(2)The Director - Rural Development and Panchayat Raj University.
(3)The Director, Training, Publication and Supervision of all Schools.
(4)The Director, Centre for Research, Innovation and Evaluation.
(5)The Director, Panchayat Raj, Rural Development and Panchayat Raj Department.
(6)The Commissioner, Social Welfare Department.
(7)The Director, Tribal Welfare Department.
(8)The Managing Director, Minorities Development Corporation.
(9)One representative from an NGO closely working with social groups nominated by Vice-Chancellor.
(10)Two Chief Executive officers of Zilla Parishads nominated by the Government.
(11)Two presidents of Zilla Panchayats with manifested track record of social work and one of them shall belong to SC and the other to ST communities.
(12)One women member from Self Help Group (SHG) nominated by Government and known for good social work and economic empowerment of women.
(13)The Director, Empowerment of Differently Abled Department.
(14)Head of the School of Social Sciences and Rural Reconstructions shall be Member Secretary.