Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] Union of India - Subsection Section 7A(2) in The Apprenticeship Rules, 1992 (2)The minimum educational qualification for person to undergo apprenticeship training in optional trade shall be [fifth class pass] [Inserted by G.S.R. 338, dated 15.9.1997 (w.e.f. 27.9.1997). ] from a recognised school.
