Section 9(1)(b) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(1)(b) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

(b)the tenant shall be entitled to claim a reduction in the rent payable for such building on the ground and to the extent, of decrease in such rates, taxes or cesses in respect of the building.

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State of Jharkhand - Subsection

Section 9(1)(b) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977