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State of Rajasthan - Section

Section 18 in The Wild Life (Protection) (Rajasthan) Rules, 1977

18. Determination of shotting blocks.

(1)The Chief Wild Life Warden may divide reserved or protected forests, or any other class of forest under the management of the Forest Department other than a Sanctuary or National Park or Game reserve or closed area, into shooting blocks of convenient size.
(2)Where shooting blocks exist at the commencement of these rules or have been determined under sub-rule (1), the Chief Wild Life Warden shall determine every year :-
(a)which of the shooting blocks may be opened for shooting, netting or setting traps or snares;
(b)the total number of animals of different species mentioned in Schedules II, III & IV of the Act which may be shot in the block during the year; and
(c)the number of animals of different types that may be shot on a licence.