Section 6(4) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019
(4)The functions of the District Ground Water Management Council shall be,-(a)to consolidate Block Panchayat and Municipal Ground Water Security Plan into District level Ground Water Security Plan, based on macro- watershed approach and as per the guidelines as may be prescribed;(b)implementation of District Ground Water Security Plan;(c)to monitor the implementation of District Ground Water Security Plan;(d)to conduct water awareness programmes;(e)to register all existing commercial, industrial, infrastructure and bulk users in notified and non-notified areas and grant of authorisation certificate/No-objection certificate for ground water abstraction in non-notified areas and registration of drilling agencies;(f)to carry out such other functions, as may be prescribed or assigned by the Uttar Pradesh State Ground Water Management and Regulatory Authority;(g)to co-ordinate with Gram Panchayat Ground Water Sub-Committees, Block Panchayat Ground Water Management Committees and Municipal Water Management Committees as well as with the State Ground Water Management and Regulatory Authority.
