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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(e) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(e)to register all existing commercial, industrial, infrastructure and bulk users in notified and non-notified areas and grant of authorisation certificate/No-objection certificate for ground water abstraction in non-notified areas and registration of drilling agencies;