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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)Every question, which may come up before the Committee, shall be decided by a majority of votes of the members present and voting on such question and one member shall cast only one vote.