Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(i) in U.P. Cable Television Network (Exhibition) Rules, 1997

(i)by sending the same to the person concerned under certificate of posting or by registered post at the address of his place of business or residence;