Section 19 in U.P. Cable Television Network (Exhibition) Rules, 1997
19. Manner of service of Notification, etc.
- Any Notification or order under the Act or these rules shall be served by the officer issuing the same in any of the following ways, -(i)by sending the same to the person concerned under certificate of posting or by registered post at the address of his place of business or residence;(ii)by giving it personally to the person concerned or his duly authorised manager or agent or to any adult member of his family if none of the aforesaid persons are available;(iii)by affixing it at some conspicuous place at the last known place of business or residence of the concerned person.
