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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)provided for under graduate, post-graduate and super speciality teaching through its colleges and conduct of research in the relevant disciplines of modern medicine and other allied sciences, including interdisciplinary fields of physical and biological sciences;