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[Cites 0, Cited by 1] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in Orissa Universities Act, 1989

(1)All posts of officers (which shall not include the Vice-Chancellor), teachers and other employees of a University shall be created and the scales of pay and allowances attached to such posts shall be determined by tine Chancellor subject to specific allotment of funds for this purpose in the budget of the concerned University and shall be in accordance with the yardstick formulated by such University with the approval of the State Government.