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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(4)Direct recruitment to the posts specified in the Schedules, shall be held at least once a year unless the Government decides that direct recruitment for any of these posts shall not be held in any particular year.