Section 8(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
(1)The Electoral Registration Officer shall thereafter:(a)prepare a list of amendments to carry out his decisions under rule 6 and 7 and to correct any clerical or printing errors or other inaccuracies subsequently discovered in the roll; and(b)publish the roll together with the list of amendments, by making a complete copy there of available for inspection and displaying a notice at his office and may also publish it in the office of the concerned Water Users' Association in the same manner.
