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State of Rajasthan - Section

Section 8 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

8. Final publication of roll.

(1)The Electoral Registration Officer shall thereafter:
(a)prepare a list of amendments to carry out his decisions under rule 6 and 7 and to correct any clerical or printing errors or other inaccuracies subsequently discovered in the roll; and
(b)publish the roll together with the list of amendments, by making a complete copy there of available for inspection and displaying a notice at his office and may also publish it in the office of the concerned Water Users' Association in the same manner.
(2)On such publication the roll together with the list of amendments shall be the electoral roll of the ward or the constituency.