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State of Haryana - Section

Section 26 in The Haryana Prevention of Beggary Rules, 1972

26. Visiting Committee Book.

[Section 28] - (1) At every Reception Centre and Certified Institution besides a general Visit Book, there shall be kept a separate Visiting Committee Book, in which shall be recorded the minutes of the proceedings of each meeting of the Committee and wherein members of the Visiting Committee shall also record the dates of their visits, with any remarks or suggestions they may have to make.
(2)A copy of the proceedings of each meeting of the Visiting Committee and all such remarks shall be sent to the Chief Inspector by the Superintendent with such remarks as he may desire to offer.